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[Cites 0, Cited by 0] [Section 3B(2)] [Section 3B] [Entire Act]

State of West Bengal - Subsection

Section 3B(2)(e) in West Bengal Stamp (Prevention of Undervaluation of Instruments) Rules, 2001

(e)in case of land situated within the jurisdiction of the Kolkata Municipal Corporation or the Howrah Municipal Corporation, in respect of road wise or in respect of road wise after demarcating the roads in zones.