Section 2(15)(i) in The Dadra and Nagar Haveli Excise Regulation, 2012

[Cites 0, Cited by 0] [Section 2(15)] [Section 2] [Entire Act]

(i)there is any violation of any right under the Trade Marks Act, 1999 or the Copyright Act, 1957 or such other law for the time being in force; or

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