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State Bank Of India Represented By Its ... vs M/S Venshiv Pharma Chem (P) Ltd. Rep. By ... on 15 April, 2021

     ITEM NO.6                        REGISTRAR COURT. 2 THROUGH VIDEO CONFERENCE
     SECTION XII-A
                                    S U P R E M E C O U R T O F     I N D I A
                                            RECORD OF PROCEEDINGS

                                      BEFORE THE REGISTRAR SH. AVANI PAL SINGH

     Civil Appeal                  No(s). 3020/2019

     STATE BANK OF INDIA REPRESENTED BY ITS CHIEF MANAGER
                                                      Appellant(s)

                                                      VERSUS

     M/S VENSHIV PHARMA CHEM (P) LTD. REP. BY ITS MANAGING DIRECTOR K.
     SAMBA SIVA REDDY & ORS.
                                                      Respondent(s)

     (only CA 298 of 2020 is to be listed before the Ld. Registrar's
     Court )

     WITH
     C.A. No. 298/2020 (XII-A)

     Date : 15-04-2021 This appeal was called on for hearing today.

     For Appellant(s)                   Mr. A. V. Rangam, AOR
                                        Mr. Rajesh Kumar-i, AOR

     For Respondent(s)                  Ms. Tatini Basu, AOR
                                        Mr. Amit Agrawal, AOR
                                        Mr. Yadav Narender Singh, AOR

                                 UPON HEARING THE COUNSEL THROUGH VIDEO CONFERENCE, THE
                                           COURT MADE THE FOLLOWING
                                                  O R D E R

C.A. No. 298/2020 :-

Service report indicates that service upon both the respondents is complete, however, none appears on their behalf.

The appellant has not filed statement of case. The matter may be processed for listing before the Hon’ble Court, as per rules.

18:22:16 IST (RB) Avani Pal Singh Reason: Registrar