Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Tamilnadu - Subsection Section 9(b) in Tamil Nadu Forest Act, 1882 (b)the powers conferred on a Civil Court by the Code of Civil Procedure (Central Act V of 1908) for compelling the attendance of witnesses and the production of documents.
