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[Cites 0, Cited by 0] [Section 124(2)] [Section 124] [Entire Act]

State of West Bengal - Subsection

Section 124(2)(ii) in West Bengal Co-operative Societies Rules, 2011

(ii)The Executive Officer of the West Bengal State Co-operative Union, and in the absence of such Executive Officer, the Senior Co-operative Education Officer of the said Union shall be the Secretary of the committee.