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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(b) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(b)"agriculture" includes the basic and applied sciences (including technology) relating to soil and water management, crop husbandry (including control of plant, pests and diseases), horticulture, agricultural engineering, [***] [Deleted 'animal husbandry dairying, veterinary, fisheries, marine biology' by Maharashtra Animal and Fishery Sciences University Act, 1998 (Mah. Act No. 17 of 1998).], forestry and also home science, co-operation and marketing relating to agriculture;