Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of West Bengal - Subsection Section 17(e) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015 (e)the appeal, the Committees report on it and all other documents in connection with the case shall be laid before the Council at its next meeting;
