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State of Gujarat - Section

Section 11 in Indian Institute of Public Health Gandhinagar Act, 2015

11. Authorities University.

- The following shall be the authorities of the University, namely:-
(i)the Governing Council,
(ii)the Executive Council,
(iii)the Academic and Research Council,
(iv)the Finance Committee, and
(v)such other authorities as may be declared by the regulations to be the authorities of the University.