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State of Punjab - Section

Section 70 in Punjab Gram Panchayat Act, 1952

70. Appearance of agents.- (1) A woman or any other person specially permitted by 1* * Panchayat, being a party to any judicial proceedings before it may appear through an agent authorised in this behalf.

(2)For the purposes of this section, "agent" shall not include any legal practioner or any person employed as a cleric to any legal practioner or any petition-writer or a tout declared as such under section 36 of the Legal Practitioners Act, 1879 (XVIII 1879).