Supreme Court - Daily Orders
Commissioner Of Income Tax Jaipur Ii vs Rajasthan Small Industries ... on 6 October, 2017
Bench: R.K. Agrawal, Navin Sinha
ITEM NO.10 COURT NO.6 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No.28530/2017
(Arising out of impugned final judgment and order dated 11-01-2017
in DBITA No. 232/2008 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
COMMISSIONER OF INCOME TAX JAIPUR II Petitioner(s)
VERSUS
RAJASTHAN SMALL INDUSTRIES CORPORATION LTD. Respondent(s)
(IA No.92725/2017-CONDONATION OF DELAY IN FILING)
Date : 06-10-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Tushar Mehta, ASG
Ms. Niranajana Singh, Adv.
Mr. Shekhar Vyas, Adv.
Mrs. Anil Katiyar, AOR
Mr. Arun Pathak, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned. Issue notice. Tag with SLP (C) No.17586/2017.
(ASHA SUNDRIYAL) Signature Not Verified (SUMAN JAIN) COURT MASTER Digitally signed by ASHA SUNDRIYAL Date: 2017.10.07 COURT MASTER 12:41:34 IST Reason: