Bombay High Court
Radhasoami Satsang Sabha Through Their ... vs The Mumbai Municipal Commissioner And 2 ... on 30 April, 2019
Bench: S.C. Dharmadhikari, M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1038 OF 2017
Radhasoami Satsang Sabha Through Their ....Petitioner
Authorized Representative
V/S
The Mumbai Municipal Commissioner And 2 ....Respondent
Ors.
CORAM : S.C. DHARMADHIKARI & M. S. KARNIK, JJ DATE : 30th April, 2019 P.C. :
Due to paucity of time the matter is adjourned for Admission. Ad-interim relief if any to continue till then. Stand over to 18/06/2019.
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