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[Cites 0, Cited by 0] [Section 205(2)] [Section 205] [Entire Act]

State of West Bengal - Subsection

Section 205(2)(b) in The West Bengal Panchayat Act, 1973

(b)inspect or examine, or depute any other officer of the Government to inspect or examine, any department of the Gram Panchayat, Panchayat Samiti or Zilla Parishad or any service, work or thing under the control of the Gram Panchayat, Panchayat Samiti or Zilla Parishad;