Madhya Pradesh High Court
M/S Awl Agri Business Limited (Formerly ... vs The State Of Madhya Pradesh on 19 September, 2025
1 WP-33190-2025 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 33190 of 2025 (M/S AWL AGRI BUSINESS LIMITED (FORMERLY KNOWN AS ADANI WILMAR LIMITED) THROUGH ITS AUTHORIZED SIGNAT Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 19-09-2025 Shri Rohit Saboo - Advocate for the petitioner. Shri Prabhat Pateriya Government Advocate appearing on behalf of Advocate General/State.
Learned counsel for the petitioner is required to address this Court as to how proceedings under Stamps Act before Board of Revenue under section 50 of MPLRC was filed.
At his request, list this matter on 15/10/2025.
(AMIT SETH) JUDGE Durgekar Signature Not Verified Signed by: SANJAY NAMDEORAO DURGEKAR Signing time: 9/19/2025 7:57:12 PM