Allahabad High Court
Commissioer Of Customs & Central ... vs M/S Samsung India Electronics Ltd. on 5 August, 2010
Author: Ra°Es Kumar
Bench: Ra°Es Kumar
Court No. - 37 Case :- CENTRAL EXCISE APPEAL No. - 161 of 2004 Petitioner :- Commissioer Of Customs & Central Excise, Noida Respondent :- M/S Samsung India Electronics Ltd. Petitioner Counsel :- S.P. Kesarwani,A K Nigam,A K Rai,K C Sinha Respondent Counsel :- B. Agarwal,Piyush Agarwal Hon'ble Ra°es Kumar,J.
Hon'ble Bharati SaDru.J. List in the next cause list to reformulate the questions. Order Date :- 5.8.2010 SFH