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Allahabad High Court

Commissioer Of Customs & Central ... vs M/S Samsung India Electronics Ltd. on 5 August, 2010

Author: Ra°Es Kumar

Bench: Ra°Es Kumar

Court No. - 37

Case :- CENTRAL EXCISE APPEAL No. - 161 of 2004
Petitioner :- Commissioer Of Customs & Central Excise, Noida
Respondent :- M/S Samsung India Electronics Ltd.

Petitioner Counsel :- S.P. Kesarwani,A K Nigam,A K Rai,K C Sinha
Respondent Counsel :- B. Agarwal,Piyush Agarwal

Hon'ble Ra°es Kumar,J.

Hon'ble Bharati SaDru.J. List in the next cause list to reformulate the questions. Order Date :- 5.8.2010 SFH