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State of Bihar - Section

Section 140 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

140. Use of internal combustion engine.

- The employer shall at a construction site of a building or other construction work that no internal combustion engine is used underground in excavation or tunnelling work unless such engine is so constructed that-
(a)the air entering the engine gets cleared before entry; and
(b)no fumes or sparks are emitted by the engine.