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State of Karnataka - Section

Section 3 in Kitturu Development Authority Act, 2011

3. Kitturu Development Authority.

(1)As soon as may be, after the commencement of this Act, there shall be constituted for the purposes of this Act, the authority called the Kitturu Development Authority.
(2)The Authority shall have its headquarters at such place as may be determined by the Authority from time to time.
(3)The Authority shall be a body corporate by the name aforesaid, having perpetual succession and a common seal with power to acquire, hold and dispose of property, both movable and immovable, and enter into contract, and shall by the said name sue and be sued.
(4)The Authority shall consist of the following members, namely: -
(a) The Chief Minister, who shall be the Ex-officioChairman of the Authority;
(b) The Minister in charge of Belgaum District whoshall be the Ex-officio Vice Chairman of the Authority;
(c) The Minister in charge of Kannada and Culture Ex-officio Member
(d) The Minister in charge of Revenue Ex-officio Member
(e) The Minister in charge of Tourism. Ex-officio Member
(f) The Minister in charge of Public Works . Ex-officio Member
(g) The Members of the Parliament and members of theState Legislature representing a part or whole of the Kitturuvillage whose electoral constituencies lie within its limit Members
(h) The Principal Secretary to Government, Kannadaand Culture Department. Ex-officio Member
(i) The Principal Secretary to Government, RevenueDepartment. Ex-officio Member
(j) The Principal Secretary to Government, FinanceDepartment. Ex-officio Member
(k) The Principal Secretary to Government, RuralDevelopment and Panchayat Raj Department. Ex-officio Member
(l) The Principal Secretary to Government, PublicWorks Department. Ex-officio Member
(m) The Regional Commissioner, Belgaum. - Ex-officio Member
(n) The Deputy Commissioner of the Belgaum District Ex-officio Member
(o) The Director, Department of Archaeology andMuseums Ex-officio Member
(p) The Joint Director, Karnataka Land ArmyCorporation Belgaum Ex-officio Member
(q) The Chief Executive Officer, Zilla Panchayat,Belgaum. Ex-officio Member
(r) The Executive Engineer, Public Works Department,Belgaum. Ex-officio Member
(s) The Chairman, Village Panchayat,Kitturu; Ex-officio Member
(t) Not exceeding three persons nominated by theState Government as non Official Members Members
(u) Not exceeding five persons who have theexperience in the history and heritage of Kitturu nominated bythe State Government Members
(v) The Commissioner of the Authority . Member - Secretary.