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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of Chattisgarh - Subsection

Section 64(2)(v) in The Chhattisgarh Vanijyik Kar Niyam, 1995

(v)Whether a report was made to the police authorities or to the Collector or any Magistrate if so when;