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State of Rajasthan - Section

Section 26 in The Rajasthan Sales Tax/Central Sales Tax Deferment Scheme for Industries, 1998

26. Oil extracting or manufacturing industry excluding solvent extraction plants with or without refinery system.

Note. - The above restriction for oil extracting or manufacturing industry shall be applicable only on the intra-State sales made under the RST Act and not on the inter-State sales made under the CST Act.