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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(vii) in The Rajasthan Municipal (Subordinate and Ministerial Service) (New Pay Scales) Rules, 1973

(vii)'Existing Pay Scale' means the scale of pay applicable to a member of service in respect of post held by him in a substantive, officiating or temporary capacity on the date of adoption of the new pay scales;