Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act] Union of India - Subsection Section 46(1)(g) in The Buildings And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996 (g)the name and designation of the person who will be in overall charge of the building or other construction work at the site;