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Bsnl vs Varun Kumar Shukla on 1 August, 2014

$     ITEM NO.54                               COURT NO.10                   SECTION XIV

                                S U P R E M E C O U R T O F            I N D I A
                                        RECORD OF PROCEEDINGS

     PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) NO(S). 3805/2014
     (ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 20/11/2013
     IN WPC NO. 7175/2013 PASSED BY THE HIGH COURT OF DELHI AT N. DELHI)

     BSNL                                                                   Petitioner(s)

                                                     VERSUS

     VARUN KUMAR SHUKLA & ORS                                               Respondent(s)
     (WITH INTERIM RELIEF AND OFFICE REPORT)

     Date : 01/08/2014 This petition was called on for hearing today.

     CORAM :
                              HON’BLE MR. JUSTICE RANJAN GOGOI
                              HON’BLE MR. JUSTICE S.A. BOBDE

     For Petitioner(s)                   Mr. R.D. Agarwal, Sr. Adv.
                                         Ms. Shalini Kumar, Adv.
                                         Ms. Neeru Vaid, Adv.

     For Respondent(s)
                                         Mr. Sudarshan Rajan, Adv.


                            UPON hearing the counsel the Court made the following
                                                  O R D E R

List the matter for final disposal on a non-miscellaneous day in the month of February, 2015.

                             [VINOD LAKHINA]                            [SNEH LATA SHARMA]
                               COURT MASTER                                COURT MASTER




Signature Not Verified

Digitally signed by
Vinod Lakhina
Date: 2014.08.04
16:29:25 IST
Reason: