Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Uttar Pradesh - Subsection Section 24(2) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017 (2)A copy of the order of Town Vending Committee and other relevant records and document shall be attached while filing the appeal.
