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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Tripura - Subsection

Section 81(2)(a) in The Tripura Co-operative Societies Act, 1974

(a)on the requisition of a society duly authorised by rules made in this behalf to make such requisition, in respect of one of its members, such member being itself a society, or