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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(2)(i) in Chhattisgarh Panchayat (Purchase of Material and Goods) Rules, 2013

(i)Collector for every Janpad Panchayat under his jurisdiction shall determine the minimum price for different kind of construction material by inviting tenders in every 6 months (month of January - July), for the purpose of procurement of construction material, minimum price shall be fixed, which shall be effective for next 6 months.