Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(iii) in The Oil Industry Development Board Staff Provident Fund Rules, 2013

(iii)the employees who have been appointed in the Board on or after the 1st day of January, 2004;