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[Cites 0, Cited by 0] [Section 17(8)] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(8)(a) in The M.P. Bhumi Vikas Rules, 1984

(a)a statement containing general specifications of all improvements proposed to be made within the area e.g., grading and paving of roads and lanes, provisions of gutters, side drains, provision for sufficient, safe and assured water supply, arrangement of sewage disposal, street lighting and development of parks and play-fields and public utility;