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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(4) in The Fertilizer (Control) Order, 1985

(4)[ The fees payable for grant, amendment, renewal or duplicate copy of certificate of registration for industrial dealer and the authority to whom and the manner in which such fee shall be paid, shall be such as may be specified by the Controller, from time to time by notification in the Official Gazette.] [Added by S.O. 795(E), dated 22nd November, 1991.]