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Union of India - Section

Section 15 in The Major Port of Tuticorin (Harbour Craft) Rules, 1976

15. Compliance with the provisions regarding prevention of collision at sea observance of the merchant shipping (Prevention of Collision at Sea) Regulations, 1965

- All licensed harbor craft, when under way, shall comply with the provisions of the merchant shipping (Prevention of Collision at Sea) Regulations, 1965.