Bombay High Court
Communidade Of Morambi-O-Pequeno, ... vs Land Acquisition Officer And Anr on 28 June, 2024
(201) FA 192.2003
Sonam
IN THE HIGH COURT OF BOMBAY AT GOA
FIRST APPEAL NO. 192 OF 2003
STATE OF GOA AND ANR. ... APPELLANTS
Versus
JOHN GOMES AND ANR. ... RESPONDENTS
Ms. Sapna Mordekar, Additional Government Advocate for
the Appellant-State.
WITH
FIRST APPEAL NO.234 OF 2004
LAND ACQUISITION OFFICER
AND ANR., ... APPELLANTS
Versus
JOAO JOAO (DEC.) THROUGH
HIS LR. ... RESPONDENTS
WITH
XOB 12/2005
IN
FA 234/2004
COMMUNIDADE MORAMBI-O-PEQUENO
MERCES, ILHAS, GOA. ... APPELLANTS
Versus
LAND ACQUISITION OFFICER
AND ANR. ... RESPONDENTS
None for the Appellants and Respondents.
WITH
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(201) FA 192.2003
FIRST APPEAL NO.217 OF 2005
LAND ACQUISITION OFFICER
AND ANR., ... APPELLANTS
Versus
SMT. SHRIMATI DULBA NAIK @
KALANGUTKAR(SIN.DEC.)
REP.BY HERS L.RS., ... RESPONDENTS
Mr. Vishwadh Sardessai, Additional Government Advocate
for the State.
Mr. S. D. Lotlikar, Sr. Advocate with Ms. S. Keny, Advocate
for the Respondent Nos. 1.1(1-3), 1.2-1.6, 1.7(1-5), 1(8-12),
1.13(1-2), 1(14-18).
WITH
FIRST APPEAL NO.112 OF 2015
DY. COLLECTOR (REV) AND LAND
AQUISITION OFFICER AND ANR., ... APPELLANTS
Versus
CHANDRU L. NAIK AND 2 ORS., ... RESPONDENTS
Mr. Manish Salkar, Government Advocate for the
Appellants.
Mr. Ravish Chodankar, Advocate holding for Mr. Pranay
Kamat, Advocate for the Respondent No. 1.
CORAM:- VALMIKI MENEZES, J.
DATED :- 28th JUNE, 2024.
P.C.:
1. In FA No. 192/2003, Ms. Sapna Mordekar, learned Additional Government Advocate appears for the Page 2 of 4 28th June 2024 ::: Uploaded on - 29/06/2024 ::: Downloaded on - 15/07/2024 14:59:43 ::: (201) FA 192.2003 Appellants-State. Though, all Respondents have been served and appearance has been put in on behalf of Respondent Nos. 1(k) and 1(l) by learned Advocate Mr. Anthony D'Silva, through Wakalatnama dated 16/01/2009, none remained present for the Respondents.
2. In FA No. 112/2015, Mr. Manish Salkar, learned Government Advocate appears for the Government of Goa -
Appellants and learned Advocate Mr. Pranay Kamat appears for the Respondents.
3. In FA 217/2005, Mr. Vishwadh Sardessai, learned Additional Government Advocate appears for the Government of Goa and Sr. Advocate Mr. S. D. Lotlikar with learned Advocate Ms. S. Keny appears for the Respondents.
4. In FA 234/2004, no appearance has been put by the Government of Goa. Ms. Sapna Mordekar, learned Additional Government Advocate submits that necessary arrangement will be made to represent Government of Goa by the next date of hearing.
5. In FA 234/2004 with XOB No. 12/2005, learned Advocate Mr. Preetam Talaulikar, appears for Respondent No. 2(Communidade of Morambi-O-Pequeno), though Page 3 of 4 28th June 2024 ::: Uploaded on - 29/06/2024 ::: Downloaded on - 15/07/2024 14:59:43 ::: (201) FA 192.2003 served, none appears for the legal representatives of the deceased Respondent No. 1.
6. These four matters to stand over to 05/07/2024 to enable the Government of Goa to put in an appearance to be represented by an Advocate in FA No. 234/2004. All matters to be shown at Sr. No. 1 of the final hearing board on 05/07/2024.
VALMIKI MENEZES, J.
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