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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Telangana - Subsection

Section 29(3) in Telangana Bio-fertilizers (Monitoring and Quality Control) Act, 2006

(3)Where the Government or a manufacturer holds a valid Certificate of Registration for sale of Bio-fertilizers, they shall maintain separate books of accounts for the sales made by them.