Chattisgarh High Court
Arvind Kumar vs State Of Chhattisgarh 23 Wpl/41/2020 ... on 16 March, 2020
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CRA No. 660 of 2006
Arvind Kumar Versus State of Chhattisgarh
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16/03/2020 Later at 2:15 P.M.
Shri S.S. Baghel, Counsel for the appellant.
Shri P. Acharya, P.L. for the State/Respondent.
Shri J.K. Gupta, Counsel for the Complainant/Objector.
Counsel for the appellant submits that he has no contact with the appellant.
Let a non-bailable warrant be issued (registered mode) against the appellant through concerned Superintendent of Police for production of the appellant before this Court on 20th April, 2020.
List this case on 20th April, 2020.
Earlier bail bond issued to the appellant stands cancelled.
Sd/-
(Arvind Singh Chandel) Judge Prakash