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[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

State of Tamilnadu - Subsection

Section 68(2)(c) in Tamil Nadu Dr. Ambedkar Law University Act, 1996

(c)any investigation, legal proceedings or in respect of such penalty, forfeiture or punishment and any such investigation, legal proceedings or remedy may be instituted, continued, or enforce and any such penalty, forfeiture or punishment may be imposed as if this Act had not been passed.