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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Chattisgarh - Subsection

Section 24(6) in Chhattisgarh Biological Diversity Rules, 2015

(6)The Biodiversity Management Committees shall prepare its annual report, giving full account of its activities during the previous financial year and submit a copy thereof to the District Magistrate of the area and to the Board;