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State of Jammu-Kashmir - Section

Section 32 in Jammu and Kashmir State Board of School Education Act, 1975

32. Powers of the Government for removal of difficulty

— If any difficulty arises as to the first constitution of the Board and of any of its committees after the commencement of this Act, or otherwise in giving effect to the provisions of this Act the Government, as occasion may require, may by order do anything which appears to them necessary for the purpose of removing the difficulty.