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[Cites 0, Cited by 0] [Section 236] [Entire Act]

State of Rajasthan - Subsection

Section 236(2) in Rajasthan Panchayati Raj Rules, 1996

(2)In ledger, a page or some pages shall be allotted for each head of expenditure provided for in the sanctioned budget and will be posted from cash book regularly.