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Union of India - Section

Section 79 in The Port Of New Mangalore Rules, 1976

79. Smoking etc.

- Smoking and the use of any unprotected fire or light in any shed or warehouse within the port is strictly prohibited and no person shall smoke or lignite lucifer matches or other inflammable article on any pier or quay or on board any vessel within the port, except in such places as may be allotted for the purpose.