Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115C] [Entire Act] State of Maharashtra - Subsection Section 115C(2) in The City of Nagpur Corporation Act, 1948 (2)Subject to the provisions of section 220, the water benefit tax shall be levied in respect of all the premises situated in the City.]
