Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 186] [Entire Act] State of West Bengal - Subsection Section 186(1) in Siliguri Municipal Corporation Act, 1990 (1)No person shall tether any animal or cause or permit any animal to be tethered or strayed in any public street or other public place.
