Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87] [Entire Act] State of Himachal Pradesh - Subsection Section 87(1) in Himachal Pradesh Waqf Rules, 2016 (1)Copying fee shall be charged at the rate of twenty rupees for the first hundred words or fraction thereof, and ten rupees for every additional one hundred words or fraction thereof.
