Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 11E in Bihar Minor Mineral Concession Rules, 1972 11E. After such settlement and making deposit of 25% of the settlement amount within seven days thereafter, the settlee may be put in possession of the area by the Collector.
