Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Telangana - Subsection Section 35(i) in Telangana Medical Practitioners Registration Act, 1968 (i)such repeal shall not affect anything done or any action taken under the Acts so repealed, before the commencement of this Act;
