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[Cites 0, Cited by 0] [Section 165(1)] [Section 165] [Entire Act]

State of Gujarat - Subsection

Section 165(1)(b) in The Gujarat Provincial Municipal Corporations Act, 1949

(b)to construct a closed cesspool of such material, size and description in such position, at such level, and with allowance for such fall as the Commissioner thinks necessary and drain or drains emptying into such cesspool.