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[Section 12]
[Entire Act]
Union of India - Subsection
Section 12(3) in The Vizagapatnam Harbour Craft Rules, 1950
| (i)For every vessel the gross tonnage of which does not exceed 10tons. | Rs.75.00 |
| (ii)For every vessel the gross tonnage of which exceeds 10 tons butdoes not exceed 25 tons | Rs.100.00 |
| (iii)For every vessel the gross tonnage of which exceeds 25 tons butdoes not exceed 50 tons | Rs.125.00 |
| (iv)For every vessel the gross tonnage of which exceeds 50 tons butdoes not exceed 75 tons | Rs.150.00 |
| (v)For every vessel the gross tonnage of which exceeds 75 tons butdoes not exceed 100 tons | Rs.175.00 |
| (vi)For every vessel the gross tonnage of which exceeds 100 tons butdoes not exceed 300 tons | Rs.200.00 |
| (vii)For every vessel the gross tonnage of which exceeds 300 tons butdoes not exceed 600 tons | Rs.250.00 |
| (viii)For every vessel the gross tonnage of which exceeds 600 tons butdoes not exceed 900 tons | Rs.300.00 |
| (ix)For every vessel the gross tonnage of which exceeds 900 tons butdoes not exceed 1200 tons | Rs.350.00 |
| (x)For every vessel the gross tonnage of which exceeds 1,200 tonsfor every 300 tons or part thereof | Rs.50.00 |
| (xi)For interim survey | Rs.20.00 per visit. |