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State of Arunachal Pradesh - Section

Section 24 in Arunachal Pradesh Colleges and Institutions of Higher Education (Establishment and Regulations) Act, 2010

24. Recruitment to academic posts.

- Recruitment to academic posts shall be made as per the norms, conditions and procedures stipulated by the national regulators constituted under the Central Legislation's, to name a few, UGC in the matters of general institutions and for other technical institutions such as AICTE, NCTE, BCI, MCI, AYUSH etc. Where no such regulator exists, the norms notified by the State Government from time to time shall be followed.Chapter - III Some Special Provisions for Government institutions of Higher Learning