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Bombay High Court

Sap India Private Limited vs Cox And Kings Limited on 27 September, 2018

Author: R.D. Dhanuka

Bench: R.D. Dhanuka

   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
       ORDINARY ORIGINAL CIVIL JURISDICTION

COMMERCIAL ARBITRATION APPLICATION NO. 61 OF 2018

   Sap India Private Limited                              ....Petitioner
                V/S
   Cox And Kings Limited                               ....Respondent

N.H. Seervai Sr. Adv a/w Farhad Sorabjee i/b J. Sagar Associates For Applicant Peter Lobo a/w Wesleg Menezes i/b Nishith Desai Associates For Respondent CORAM : R.D. DHANUKA, J DATE : 27th September, 2018 P.C. :

Remove from Board, Not to be placed before Shri Justice R.D. Dhanuka.
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