Bombay High Court
Sap India Private Limited vs Cox And Kings Limited on 27 September, 2018
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ARBITRATION APPLICATION NO. 61 OF 2018
Sap India Private Limited ....Petitioner
V/S
Cox And Kings Limited ....Respondent
N.H. Seervai Sr. Adv a/w Farhad Sorabjee i/b J. Sagar Associates For Applicant Peter Lobo a/w Wesleg Menezes i/b Nishith Desai Associates For Respondent CORAM : R.D. DHANUKA, J DATE : 27th September, 2018 P.C. :
Remove from Board, Not to be placed before Shri Justice R.D. Dhanuka.
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