Section 3(2)(b) in Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961

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State of Telangana - Subsection

Section 3(2)(b) in Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961

(b)the Heads of Departments of Agriculture, Industries and Co-operation;

(bb)[ the Director of Sugars, [Telangana] [Inserted by Act No.25 of 1976.] and the Managing Director of the Nizam Sugar Factory;]