Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(1) in The Uttarakhand D.T.H. Broadcasting Service (Exhibition) Rules, 2009

(1)The DTH broadcasting service provider shall prepare and maintain a register in Form 4 in which all entries shall be made columnwise for each calender month separately.