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[Cites 0, Cited by 0] [Section 151(1)] [Section 151] [Entire Act]

State of Bihar - Subsection

Section 151(1)(i) in The Bihar Panchayat Raj Act, 2006

(i)be reconstituted for the Panchayat area of which the Gram Panchayat or Block of which Panchayat Samiti or the District of which Zila Parishad has been dissolved ; or