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[Cites 0, Cited by 0] [Section 5B] [Entire Act]

State of Odisha - Subsection

Section 5B(5) in The Orissa Kendu Leaves (Control of Trade) Rules, 1962

(5)Every tender shall be accompanied by a treasury chalan showing cash deposit under the head "Earnest Money-Revenue Deposit" equal to an amount specified in the tender, notice to be deposited as earnest money in favour of the Divisional Forest Officer.