Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(3) in The Disaster Management Act, 2005

(3)Any person associated as an expert with any sub-committee may be paid such allowances as may be prescribed by the State Government.